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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in The U.P. Cane Development Department Ministerial Service Rules, 1978

(1)The scales of pay of the persons appointed to the various categories of posts in the service whether substantive, temporary or in an officiating capacity shall be such as may be determined by the Government from time to time.