Frankfinn Aviation Services vs . Hppeirc And Others on 4 April, 2023

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04.04.2023 Present: Mr. N.K. Sood, Senior Advocate, with Mr. Aman Sood, Advocate, for the petitioners.

Ms. Sheetal Kaul, Advocate, vice Mr. Naresh Kaul, Advocate, for respondents No. 1 and 2.

None for respondent No. 3.

As per report of the Registry, respondent No. 3

stands served. As none has put in appearance on behalf of the said respondent, accordingly, he is ordered to be proceeded against ex parte.

As prayed for, list for consideration after six weeks.

(Ajay Mohan Goel) Judge April 04, 2023 (bhupender) ::: Downloaded on - 04/04/2023 20:38:57 :::CIS

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