Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 108ZJJ in Jammu and Kashmir Panchayati Raj Rules, 1996

108ZJJ. [ Resignation before taking oath of office. [Inserted by Notification No. S.O. 330, dated 24.10.2020.]

- An elected member of the District Development Council who also happens to be a Sarpanch/ Panch or Chairperson of the Block Development Council may after being so elected and before taking an oath of office for the District Development Council under rule 74-A shall tender his resignation from Sarpanch/ Panch or Chairperson of the Block Development Council to the District Development Commissioner who shall after its acceptance inform the Election Authority and the Government.] [Inserted by Notification No. SRO-552, dated 26.9.2019.]