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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959

(a)A fund shall be created and called as 'The Rajasthan Khadi and Village Industries Board's Provident Fund, and shall be maintained in rupees.