Section 6 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959
6. Constitution of the Fund.
(a)A fund shall be created and called as 'The Rajasthan Khadi and Village Industries Board's Provident Fund, and shall be maintained in rupees.(b)All whole-time employees including class IV servants of the Board shall be eligible to join the Fund except those mentioned in Rule 3.
