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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

2.0Pay Scales, Pay Fixation, and Age of Superannuation. - Pay scales as notified by the Government of India from time to time will be adopted by the University Grants Commission.