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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(4) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(4)A copy of the accounts together with the audit report, as submitted to the Kuladhipati shall also be submitted to the State Government.A copy of the accounts together with the audit report as submitted to the State Government shall be laid on the table of the Legislative Assembly by the State Government as soon as possible.