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State of Madhya Pradesh - Section

Section 5 in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

5. Select list.

(1)Promotion Committee shall prepare a list of such persons as are held by the Committee to be suitable for promotion to the service. This list shall be sufficient to cover the vacancies.
(2)The selection for inclusion in such list shall be based on merit and suitability in all respects with due regard to seniority.
(3)Due regard shall be paid to the reservation of Scheduled Castes and Scheduled Tribes candidates as prescribed by the Government from time to time.