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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

(1)Promotion Committee shall prepare a list of such persons as are held by the Committee to be suitable for promotion to the service. This list shall be sufficient to cover the vacancies.