Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Assam - Subsection Section 26(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (2)The Board before taking action under sub rule (1) shall obtain and consider report of the Structural Engineer regarding fitness of such building.
