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[Cites 0, Cited by 0] [Section 56B(2)] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(2)(a) in The Rajasthan Agricultural Produce Markets Rules, 1963

(a)financial status of the applicant supported by the Income Tax returns for previous three assessment years or permanent assets with valuation assessed by a Chartered Accountant.