Section 56B(2) in The Rajasthan Agricultural Produce Markets Rules, 1963
(2)Every application shall be accompanied with a detailed project report. Th project report shall contain details of,-(a)financial status of the applicant supported by the Income Tax returns for previous three assessment years or permanent assets with valuation assessed by a Chartered Accountant.(b)locations of trading terminals proposed to be established;(c)amount proposed to be spent for setting up of facilities, for purchase/sale and storage of notified agricultural produce including establishment for processing, grading, packing, storing and for sale/export of the agricultural produce by way of value addition;(d)outlay earmarked for providing facilities, if any, like lodging, boarding for the producer who bring produce to the private sub e-market; and(e)laboratory facilities to evaluate and determine the quality of the agricultural produce.