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Union of India - Section
Section 10 in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007
10. Composition of Zonal Accreditation Board.
- The composition of each Zonal Accreditation Board shall be indicated in the Table given below :| SerialNo. | Representatives | Numberof representatives | Status |
| 1 | Transport Secretary of Transport Commissioner of one of theState Governments in the zone on rotational basis | One | Chairman |
| 2 | Vehicle manufactures (Representatives to be nominated bySociety of Indian Automobile Manufacture) | Two | Member |
| 3 | Technical head of the State Transport Undertaking of each Statein the zone (representatives to be nominated by Association ofState Road Transport Undertakings) | One from each State in the Zone | Member |
| 4 | Central Institute of Road Transport | One | Member |
| 5 | Automotive Research Association of India | One | Member |
| 6 | Bus Body Builders and their Association (to representatives tobe co-opted by the Zonal Accreditation Board and onerepresentative to be nominated by Department of Road Transport andHighways) | Three | Member |
| 7 | Accessories or component manufacture (representative to benominated by Association of Components Manufactures ofAutomoblies) | One | Member |
| 8 | Zonal Secretary | One | Member Secretary |
| Total | 11 Members including Chairman |