Section 1(2) in The Rehabilitation Council Of India Act, 1992

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Section 1(2) in The Rehabilitation Council Of India Act, 1992

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint .

31-7-1993: Vide Notification NO S.O. 288 (E), dt. 28-4-1993.