Section 1 in The Rehabilitation Council Of India Act, 1992

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Union of India - Section

Section 1 in The Rehabilitation Council Of India Act, 1992

1. Short title and commencement.

(1)This Act may be called the Rehabilitation Council of India Act, 1992.

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint .

31-7-1993: Vide Notification NO S.O. 288 (E), dt. 28-4-1993.