Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Tamilnadu - Subsection Section 53(7) in Tamil Nadu Co-operative Societies Rules, 1988 (7)As soon as the members present and voting have recorded their votes, the Election Officer shall open the ballot box in the presence of the members present and count the votes.
