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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Engineering Common Entrance Test for diploma holders for admission into B.E., B.Tech. and B.Pharm Courses Rules, 2004

8. Functions of the ECET-FDH Committee.

- The ECET-FDH Committee shall take decisions on the following issues relating to the ECET-FDH: -
(i)Pattern of Question papers.
(ii)Duration of the test.
(iii)Weightage and marks to be assigned to each paper.
(iv)Syllabus content.
(v)Centres for conducting the test.
(vi)Dates of the Test
(vii)Cost of the application and Registration Fee to be collected from the candidates of ECET-FDH.
(viii)Norms for the payment of remuneration for different items/services undertaken in connection with ECET-FDH work.
(ix)Date of announcement of results.
(x)Such other issues as may be referred by the Chairman of the committee and competent authority.