Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(xvi) in Jammu and Kashmir Reservation Rules, 2005 (xvi)the terms and expressions used in these rules, but not defined therein, shall have the same meaning as assigned to them respectively in the Jammu and Kashmir Reservation Act, 2004.
