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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(d) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

(d)where a practitioner possesses any qualifications, his qualifications, the place where he received training for such qualifications and the period of such training;