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[Cites 0, Cited by 0] [Section 163(3)] [Section 163] [Entire Act]

Union of India - Subsection

Section 163(3)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)a copy of the working time tables and all correction slips and appendices, if any, in force on that section over which the train is to run;