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[Cites 0, Cited by 0] [Section 163] [Entire Act]

Union of India - Subsection

Section 163(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)Equipments of Assistant Loco pilot - Each Assistant Loco pilot shall have with him, while on duty with his train, the following equipments, -
(a)a copy of these rules or such portions thereof as have been supplied to him under rule 3
(b)a copy of the working time tables and all correction slips and appendices, if any, in force on that section over which the train is to run;
(c)torch cum-Tri-colour Hand signal Lamp (steady white, flashing red and green);
(d)two red flags and one green flag mounted on stick;
(e)unless forming part of the locomotive equipment, hand set of Secured Means of Communication network;
(f)one pair of spectacles as spare and one watch;
(g)such other articles as may be prescribed by Railway Administration in this behalf.