Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 63 in Mizoram Liquor (Prohibition and Control) Rules, 2014 63. Cost of liquor to be displayed. - The price or MRP of each liquor shall be displayed conspicuously in a board inside the retail shops.
