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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Chandigarh - Subsection

Section 23(4) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(4)The Standing Estate Committee shall consider the proposals for the construction of new buildings, acquisition and disposal of land, additions or alterations and other question relating to the maintenance and use of buildings belonging to the Institute.