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State of Haryana - Section

Section 53 in The Haryana New Mandi Townships Building Rules, 1967

53. Residential buildings for more than two families and commercial buildings - [Section 4(2)(f)].

(1)The minimum width of any lobby, corridor, passage or a balcony in a residential building for more than two families and a commercial building shall be as given below :
(a) Number of users upto 10 95 centimetres (3'-1.402")
(b) Number of users from 11 to 20 1.10 metres (4'-213")
(c) Number of users from 21 to 100 1.50 metres (3'-7.3068")
(d) Increase 2.5 Cm. (1") for every additional 15 personsuntil a maximum of 2.50 metres (8'2021") is reached :
(2)Walls and roofs shall be of fire-resisting materials and shall be carried on supports of fire-resisting materials.
(3)The minimum width of any lobby, corridors, passage or balcony in a public building or warehouse and industrial building to be used by the public shall be 1.40 metres (4'-7.1184") provided that in the case of buildings where more than 20 persons are likely to work or assemble the minimum width shall be -
(a) Number of users from 20 to 100 1.85 metres (6'-0695")
(b) Number of users from 101 to 200 2.30 metres (7'-6.508")
(c) Walls and roofs shall be of fire-resisting materials andshall be carried on supports of fire-resisting materials.