Section 53(1) in The Haryana New Mandi Townships Building Rules, 1967

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State of Haryana - Subsection

Section 53(1) in The Haryana New Mandi Townships Building Rules, 1967

(1)The minimum width of any lobby, corridor, passage or a balcony in a residential building for more than two families and a commercial building shall be as given below :

(a) Number of users upto 10	95 centimetres	(3'-1.402")
(b) Number of users from 11 to 20	1.10 metres	(4'-213")
(c) Number of users from 21 to 100	1.50 metres	(3'-7.3068")
(d) Increase 2.5 Cm. (1") for every additional 15 personsuntil a maximum of 2.50 metres (8'2021") is reached :

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State of Haryana - Subsection

Section 53(1) in The Haryana New Mandi Townships Building Rules, 1967