Himachal Pradesh High Court
Harbhajan Singh And Ors. vs Parmatma Devi And Ors on 12 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Harbhajan Singh and Ors. vs Parmatma Devi and Ors .
a/w connected matter.
RSA No.142 of 2016 a/w RSA No. 384 of 2014 RSA No. 142 of 2016 12.09.2022 Present: Mr. Prashant Sharma, Advocate, for the appellants.
Mr. Divya Raj Singh, Advocate, for respondents No. 1(a),2 and 3.
RSA No.384 of 2014 Mr. Divya Raj Singh, Advocate, for the appellants.
Mr. Prashant Sharma, Advocate, for the respondents.
Learned counsel for the appellants has stated that the fresh Power of Attorney is being filed during the course of the day.
List on 07.11.2022.
(Satyen Vaidya) Judge September 12, 2022 (gaurav) ::: Downloaded on - 13/09/2022 20:03:21 :::CIS