Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (2)investigate any complaint, which may be made to him in writing in respect of any violations to the provisions of the Act and the rules and submit the report of his findings to the District Aquaculture Seed Committee.
