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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Mizoram - Subsection

Section 32(2)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)he shall be responsible for all matters relating to financial procedure and the application of the principles of sound finance;