Section 7(1)(iii) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

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State of Rajasthan - Subsection

Section 7(1)(iii) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

(iii)Layout plan.-The proposed layout plan of the site shall indicate developer's proposals on a scale of (1'-10j 1:500 showing the manner in which he intends to develop the land and shall include the following as per the standards laid down in the rule:-

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State of Rajasthan - Subsection

Section 7(1)(iii) in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975