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State of Mizoram - Section

Section 47 in Mizoram Liquor (Prohibition and Control) Rules, 2014

47. Strength of Spirit manufactured to be regulated by Commissioner.

- The spirits manufactured in the plant shall not be distilled above or below such strengths and shall be subject to such periodical analysis as the Commissioner may direct, and the licencee shall be bound to take steps to remedy any defects in his product which the Commissioner may consider essential.