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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(4) in The Najafgarh Marketing Committee Bye-Laws, 2004

(4)Every trader acting as a commission agent shall keep regular and separate accounts of his sales and purchases. Such an account shall be produced for inspection on demand by the Chairman of the Committee or the Secretary and/or the field officials of the Committee.