Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(2) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002 (2)In the case of repeated contravention, the Competent Officer shall have the power to cancel the endorsement on Certificate of Survey of the vessel forthwith.
