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Union of India - Section

Section 20 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

20. Power to suspend and cancel endorsement on certificate of survey.-

(1)The Competent Officer reserves the right to suspend forthwith the endorsement on Certificate of Survey of the vessel for a period not exceeding sixty days in the case of contravention of any of the regulation mentioned hereinbefore at the first instance.
(2)In the case of repeated contravention, the Competent Officer shall have the power to cancel the endorsement on Certificate of Survey of the vessel forthwith.