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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(2)The District Magistrate may appoint one or more persons to be Assistant Returning Officer to assist the Returning Officer or to perform all or any of the functions of the Returning Officer in his absence.