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State of Punjab - Section

Section 24 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

24. Record of service.

- The following record of service of every officer and other employees shall be maintained :-
(i)Personal File;
(ii)Service Book and
(iii)Case File.
Note. - Files at Nos. (i) and (ii) shall be maintained by the office and the file at No. (iii) shall remain in the personal custody of the Executive Director or any officer authorised by him.