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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3)(iv) in The Gujarat Homoeopathic Act, 1963

(iv)to make arrangements for holding the examinations of the Council including the appointment of supervising staff, fixation of dates, centres and programmes of examinations and reading of question papers;