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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3) in The Gujarat Homoeopathic Act, 1963

(3)Subject to such conditions as may be prescribed by regulations, the functions of the Examination Committee shall be-
(i)to consider applications for recognition of institutions made under section 28 and to make recommendations thereon;
(ii)to make recommendations as respects appointment of examiners;
(iii)to scrutinise applications of candidates for appearance at an examination
(iv)to make arrangements for holding the examinations of the Council including the appointment of supervising staff, fixation of dates, centres and programmes of examinations and reading of question papers;
(v)to prepare the results of examinations held by the Council and submit them to the Council; and
(vi)to do all such acts and things, whether incidental to the functions aforesaid or not, in connection with examinations as the Council may determine or direct.