Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(k) in Bihar Legislature (Facility of Computer Equipment to Member) Rules, 2011 (k)Words and Expressions used in this Rules but not defined shall have the same meaning which are assigned to them in the Act.
