Himachal Pradesh High Court
Gurpreet Singh vs . Jainam on 20 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
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Gurpreet Singh vs. Jainam FAO No. 90 of 2023 20.7.2023 Present: Mr. Harish Kumar Verma, Advocate, vice Mr. M.L. Sharma, Advocate, for the appellant.
Respondent No. 1 and 4 is proceeded ex parte vide order dated 28.6.2023.
None for respondent No. 2.
Mr. Abhishek Verma, Advocate, vice Mr. Jagdish Thakur, Advocate, for respondent 3.
Appropriate steps for appointment of Court Guardian for minor respondent No. 2 have not been taken.
Be taken within four weeks.
List for consideration after four weeks.
( Vivek Singh Thakur ) Judge July 20, 2023 (vs) ::: Downloaded on - 20/07/2023 21:04:59 :::CIS