Himachal Pradesh High Court
Gurpreet Singh vs . Jainam on 28 June, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
FAO No. 90 of 2023 28.06.2023 Present: Mr. M.L. Sharma, Advocate for the appellant.
None for respondent No.1.
Mr. Jagdish Thakur, Advocate for respondent No.3.
Despite service, there is no representation on behalf of respondent No.1. Hence he is proceeded ex-parte.
However, appellant is directed to take appropriate steps for appointment of Court Guardian for respondent No.2, as he is minor.
List for consideration after two weeks.
June 28, 2023 (Vivek Singh Thakur)
(ms) Judge
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