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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Odisha - Subsection

Section 153(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)Every compressed air system in a tunnel is provided with emergency power supply system for maintaining continued supply of compressed air in such compressed air system and is capable of operating air compressor and ancillary system.