Section 153 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
153. Emergency generators.
- The employer shall ensure at a construction site of a building or other construction work that(a)Every compressed air system in a tunnel is provided with emergency power supply system for maintaining continued supply of compressed air in such compressed air system and is capable of operating air compressor and ancillary system.(b)The emergency power stem is maintained and is readily available at all times at an excavation or tunneling work.
