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[Cites 0, Cited by 1] [Section 12(1)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(b)on or after the [commencement date] [These words were substituted for the words 'appointed day', by Maharashtra 21 of 1975.] acquires, holds or comes into possession of, any land (including any exempted land), in excess of the ceiling area, or