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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(viii) in Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017

(viii)On non-availability of candidates in any of the categories in vii (a),(b) or (c), they can be filled by the Management of respective minority institutions from any other eligible candidates as prescribed by the Medical Council of India/Medical Council of India and the fee shall be on par with these category of students admitted under vii (c).