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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(c) in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

(c)Existing incumbents in the Tamil Nadu Panchayat Basic Service (This will not include persons who are not regularly holding the posts in the service).