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State of Tamilnadu - Section

Section 5 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

5. Qualifications and method of recruitment for appointment.

- No person shall be appointed to any of the posts under a Town Panchayat specified in column (1) of the Table below by the methods specified in column (2) against each, unless he possesses the qualifications laid down in the corresponding entry in column (3) thereof:
Name of the post Method of recruitment   Qualification
(1) (2)   (3)
Class I -Office Assistants. By direct recruitment (i) A pass in VIII Standard or
  By transfer from among menials paid fromcontingencies. (ii) Must be able to ride bicycles:
      Provided that the qualifications prescribed in(1) above and age limit if any prescribed under the rules,shall not apply to persons appointed by transfer from one postto another or from menials paid from contingencies, if suchmenials had entered service under the town panchayat beforethey had completed the age of 28 years and served for acontinuous period of not less than one year.
Class:II- Category I.Public Health Maestri orSanitary Maestri. (1) By promotion from category 2 of class II (i) A pass in III form or VIIth standard.
  (2) by direct recruitment. (ii) Must be able to ride a bicycle.
Category 2-Public Health Worker,SanitaryWorker,Scavenger, Sweeper and Thotti. By direct recruitment   Must be able to read and write in Tamil
Class III -      
Gardner, Watchman,Watchman-cum-Gar-dener,Waterman-cum-Watchman, Turncock (1) By directrecruitment(2) By recruitment from write in Tamil amongqualified menials paid from contingencies who have put in notless than 2 years of service. (i) Must be able to read and write in Tamil
Provided that the following categories of persons shall be exempted from the possession, of the qualification, viz., a pass in VIII Standard specified for Class I and III and Category I of Class II:
(a)Ex-Servicemen;
(b)Employees borne on contingent establishment of the town panchayat;
(c)Existing incumbents in the Tamil Nadu Panchayat Basic Service (This will not include persons who are not regularly holding the posts in the service).