Section 15(1) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
(1)The General Council shall consist of the following persons, namely :-(i)Chief Minister of Madhya Pradesh;(ii)Minister-in-charge of Finance, Government of Madhya Pradesh;(iii)Minister-in-charge of Public Relations, Government of Madhya Pradesh;(iv)Minister-in-charge of Education, Government of Madhya Pradesh;(v)The Leader of the Opposition in the Madhya Pradesh Vidhan Sabha;(vi)A member of Parliament to be nominated by the Speaker of the Lok Sabha;(vii)A Rajya Sabha Member to be nominated by the Chairman of the Rajya Sabha;(viii)The Chairman, Press Council of India;(ix)One representative each from five States selected by the Chief Minister of Madhya Pradesh from amongst the persons nominated by the Chief Ministers of respective States;(x)a nominee of the Editors Guild belonging to Indian Language Press;(xi)a reputed mass communication expert to be nominated by the State Government;(xii)a reputed teacher of journalism to be nominated by the State Government;(xiii)a nominee of Public Relation Society of India;(xiv)Secretary, Public Relations, Government of Madhya Pradesh;(xv)the Chairman, Indian Institute of Mass Communication or his nominee;(xvi)a nominee of Ministry of Human Resources, Government of India;(xvii)Working Chairman, Makhanlal Chaturvedi Centenary National Committee;(xviii)a nominee of University Grants Commission;(xix)Director General of the Sansthan;(xx)Editor of the largest circulated Indian Language Newspaper in India;(xxi)Editor of the largest circulated Hindi Daily Newspaper in India;(xxii)Secretary, Makhanlal Chaturvedi Centenary National Committee;(xxiii)Editor of a Hindi Daily of Madhya Pradesh;(xxiv)The Executive Director of the Sansthan;(xxv)One nominee of Indian Newspaper Society belonging to Indian Language Press;(xxvi)Two eminent public figures hailing from Madhya Pradesh to be nominated by the State Government;(xxvii)Five Editors of Indian Language Press subject to the condition that not more than one shall be from one language to be nominated by the State Government;(xxviii)One editor each of a reputed Hindi daily from five different States to be nominated by the Chief Minister of Madhya Pradesh;(xxix)A Vice-Chancellor of a University of Madhya Pradesh to be nominated by the Chancellor.
