Section 15(1)(xxix) in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(xxix)A Vice-Chancellor of a University of Madhya Pradesh to be nominated by the Chancellor.

Legal Document View