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[Cites 0, Cited by 0] [Section 95] [Entire Act]

NCT Delhi - Subsection

Section 95(3) in Delhi Motor Vehicles Rules, 1993

(3)Passenger's seat in four passengers auto-rickshaws. - (a) There shall be provided for each passenger a reasonable comfortable seating space of not less than forty centimeters square measured on straight lines along and on right angles to the front of each seat. The seats shall be placed across the vehicle. When all the seats are placed in the same directions there shall be at all places a clear space of not less than sixty-seven centimeters between the backs of either of the seat and shall face to the front or two seats to the front and two seats to the rear back.
(b)The backs of the seats shall be slanting and closed to a height of atleast forty-five centimeters above the level of the seat.
(c)The seats shall be provided with fixed or movable cushions. The cushions shall be covered with leather cloth of good quality or other material of such kind that these are capable of being kept in a clear condition.
(d)The height of the seats from the floor shall be not less than thirty-five centimeters including cushions.
(e)Leg space. - There shall be provided at least thirty-seven centimeters of leg space.