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[Cites 0, Cited by 0] [Section 95(3)] [Section 95] [Entire Act]

NCT Delhi - Subsection

Section 95(3)(c) in Delhi Motor Vehicles Rules, 1993

(c)The seats shall be provided with fixed or movable cushions. The cushions shall be covered with leather cloth of good quality or other material of such kind that these are capable of being kept in a clear condition.